Khushbuddin @ Nankau & Anr. vs State Of U.P.
2013 Latest Caselaw 2127 ALL

Citation : 2013 Latest Caselaw 2127 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Khushbuddin @ Nankau & Anr. vs State Of U.P. on 15 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 844 of 2005
 

 
Petitioner :- Khushbuddin @ Nankau & Anr.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P. Mishra
 
Respondent Counsel :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Heard Sri R.P. Mishra, learned counsel for the applicants and learned A.G.A.

It is submitted by learned counsel for the applicants that in this case no interim order has been passed.

Therefore, this application is dismissed.

Order Date :- 15.5.2013

RPD

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