Kallu Alias Pradeep vs Kripal Singh And Another
2013 Latest Caselaw 2111 ALL

Citation : 2013 Latest Caselaw 2111 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Kallu Alias Pradeep vs Kripal Singh And Another on 14 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 127 of 2013
 

 
Petitioner :- Kallu Alias Pradeep
 
Respondent :- Kripal Singh And Another
 
Petitioner Counsel :- Sumod Kumar Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned counsel for the appellant, list in July, 2013 to enable him to remove defects pointed out by the Stamp Reporter.

Order Date :- 14.5.2013

P.P.

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