Citation : 2013 Latest Caselaw 2105 ALL
Judgement Date : 14 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2387 of 2013 Petitioner :- Naval Kishore @ Kaliya (Third Bail) Respondent :- State Of U.P. Petitioner Counsel :- Rakesh Kumar Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant prays for time.
List again.
Order Date :- 14.5.2013
A.Nigam
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