Smt. Sushila Devi And Anr. ... vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 2103 ALL

Citation : 2013 Latest Caselaw 2103 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Smt. Sushila Devi And Anr. ... vs The State Of U.P Thru Principal ... on 14 May, 2013

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 
Case :- U/S 482/378/407 No. - 5651 of 2012
 
Petitioner :- Smt. Sushila Devi And Anr. (Complaint Case)
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Petitioner Counsel :- Zubair Hasan
 
Respondent Counsel :- Govt. Advocate,L.B. Khan
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

The case is adjourned on the request of learned counsel for the applicants.

List this matter immediately after two weeks.

Interim order, if any, to continue till then.

Order Date :- 14.5.2013

Virendra

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