Smt. Guddi Devi vs State Of U.P.
2013 Latest Caselaw 2098 ALL

Citation : 2013 Latest Caselaw 2098 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Smt. Guddi Devi vs State Of U.P. on 14 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 196 of 2013
 

 
Petitioner :- Smt. Guddi Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K. Shukla,I.K. Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed within two weeks.

List thereafter.

Order Date :- 14.5.2013

A.Nigam

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