Mukta Prasad (Since Deceased) & ... vs Arun Kumar
2013 Latest Caselaw 2096 ALL

Citation : 2013 Latest Caselaw 2096 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Mukta Prasad (Since Deceased) & ... vs Arun Kumar on 14 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 632 of 2007
 

 
Petitioner :- Mukta Prasad (Since Deceased) & Others
 
Respondent :- Arun Kumar
 
Petitioner Counsel :- S. Niranjan,Dharam Pal Singh
 
Respondent Counsel :- Prem Babu Verma,P.P. Chaudhary
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Put up tomorrow.

Order Date :- 14.5.2013

P.P.

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