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Chandrika Prasad Pandey vs Addl. Sessions Judge Ambedkar ...
2013 Latest Caselaw 2090 ALL

Citation : 2013 Latest Caselaw 2090 ALL
Judgement Date : 14 May, 2013

Allahabad High Court
Chandrika Prasad Pandey vs Addl. Sessions Judge Ambedkar ... on 14 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2426 of 2013
 

 
Petitioner :- Chandrika Prasad Pandey
 
Respondent :- Addl. Sessions Judge Ambedkar Nagar & Others
 
Petitioner Counsel :- Ravindra Kumar Yadav,Kamlesh Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel undertakes to take steps within three days.

Let notice be issued, after steps are taken.

If steps are not taken within the time sought, this petition would be deemed to have been dismissed without reference to court.

Order Date :- 14.5.2013

A.Nigam

 

 

 
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