Afashar @ Mota And Others vs State Of U.P.
2013 Latest Caselaw 2088 ALL

Citation : 2013 Latest Caselaw 2088 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Afashar @ Mota And Others vs State Of U.P. on 14 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2766 of 2008
 

 
Petitioner :- Afashar @ Mota And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rahul Kakran,Amit,Diwakar Singh,Jagdev Singh,Kamal Kishor Mishra,Veer Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Second bail prayer of appellant was rejected by a Bench presided over by Hon'ble Amar Saran, J.

The matter has not been released by his lordship. Office is directed to obtain orders from Hon'ble the Chief Justice and then do the needful.

Order Date :- 14.5.2013

Priyanka

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