Ram Lal Yadav vs State Of U.P.
2013 Latest Caselaw 2087 ALL

Citation : 2013 Latest Caselaw 2087 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Ram Lal Yadav vs State Of U.P. on 14 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1783 of 2009
 

 
Petitioner :- Ram Lal Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.P.S. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri R.N. Singh learned counsel in connect appeal, list again in the next cause list peremptorily.

Office is directed print the name of counsel for the appellant correctly in the cause list on the next occasion.

Order Date :- 14.5.2013

Priyanka

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