Mewa Lal & Another vs State Of U.P. & Another
2013 Latest Caselaw 2083 ALL

Citation : 2013 Latest Caselaw 2083 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Mewa Lal & Another vs State Of U.P. & Another on 14 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 208 of 2008
 

 
Petitioner :- Mewa Lal & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Satyendra Kumar Maurya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioners.

I find that stay of further proceedings was ordered vide order dated 22.1.2008, of which benefit is being taken.

List after six weeks to await report of service on the respondents.

Let a reminder be sent to the Chief Judicial Magistrate concerned.

Order Date :- 14.5.2013

A.Nigam

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