Kishan & Others vs State Of U.P.
2013 Latest Caselaw 2081 ALL

Citation : 2013 Latest Caselaw 2081 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Kishan & Others vs State Of U.P. on 14 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5628 of 2010
 

 
Petitioner :- Kishan & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,Anil Raghav,Ghanshyam Ojha,S.S.Sachan,Saurabh Gour,V.P. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

The appeal is mentioned to be taken in the cause list but when it was called out in the revised call, no body appeared to press the bail prayer of appellant. Since it is happening for the first time the hearing of bail prayer is deferred.

Order Date :- 14.5.2013

Priyanka

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