Citation : 2013 Latest Caselaw 2080 ALL
Judgement Date : 14 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13133 of 2013 Petitioner :- Ahmad Respondent :- State Of U.P. Petitioner Counsel :- Rajul Bhargava,Noor Mohammad Respondent Counsel :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
This is second bail application moved by the applicant before this Court.
The first bail application was rejected by Hon'ble Virendra Vikram Singh, J. vide His order dated 12.03.2013.
List with the record of first bail application in the next cause list before the appropriate Court .
Order Date :- 14.5.2013
M/A.
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