Ram Nasresh vs The State Of U.P And Anr.
2013 Latest Caselaw 2077 ALL

Citation : 2013 Latest Caselaw 2077 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Ram Nasresh vs The State Of U.P And Anr. on 14 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3481 of 2012
 

 
Petitioner :- Ram Nasresh
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- M.L Sayal,Shashi Kiran Arya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 14.5.2013

A.Nigam

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