Gyanendra @ Bantu vs State Of U.P.
2013 Latest Caselaw 2074 ALL

Citation : 2013 Latest Caselaw 2074 ALL
Judgement Date : 14 May, 2013

Allahabad High Court

Gyanendra @ Bantu vs State Of U.P. on 14 May, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13131 of 2013
 

 
Petitioner :- Gyanendra @ Bantu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dushyant Singh,M.C. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by this Court vide order dated 12.02.2013.

List with the record of first bail application in the next cause list.

Order Date :- 14.5.2013

M/A.

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