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Jyoti Prasad Mishra vs State Of U.P. And Others
2013 Latest Caselaw 2055 ALL

Citation : 2013 Latest Caselaw 2055 ALL
Judgement Date : 13 May, 2013

Allahabad High Court
Jyoti Prasad Mishra vs State Of U.P. And Others on 13 May, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - C No. - 4190 of 2006
 

 
Petitioner :- Jyoti Prasad Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alpana Dwivedi
 
Respondent Counsel :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

The writ petition is, accordingly, dismissed in default. Interim order, if any, stands vacated.

Order Date :- 13.5.2013

SK

 

 

 
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