Satya Nath & Others vs State & Another
2013 Latest Caselaw 2052 ALL

Citation : 2013 Latest Caselaw 2052 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Satya Nath & Others vs State & Another on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3110 of 2013
 

 
Petitioner :- Satya Nath & Others
 
Respondent :- State & Another
 
Petitioner Counsel :- Rajendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

1. Learned counsel relies on the judgment rendered by this court dated 26.11.2012 in Mewa Lal and anr. v. State of U.P., rendered in Case under Section 482 Cr.P.C. No.5082/12, placed on record as Annexure-5.

2. Issue notice to the respondent no.2 through the Chief Judicial Magistrate, Faizabad, returnable in six weeks.

Order Date :- 13.5.2013

A.Nigam

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