Saddam Husain vs State Of U.P.
2013 Latest Caselaw 2049 ALL

Citation : 2013 Latest Caselaw 2049 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Saddam Husain vs State Of U.P. on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 574 of 2008
 

 
Petitioner :- Saddam Husain
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mukul Rakesh
 
Respondent Counsel :- G.A.,Indrajeet Shukla
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List on 23.5.2013.

Order Date :- 13.5.2013

A.Nigam

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