Citation : 2013 Latest Caselaw 2047 ALL
Judgement Date : 13 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 188 of 1991 Petitioner :- Oriental Insurence Company Respondent :- Smt. Nanda Devi And Others Petitioner Counsel :- S.K.Kakkar Respondent Counsel :- A.K. Dwivedi,Shambhoo Chopra Hon'ble Rajes Kumar,J.
Learned counsel for the appellant is directed to take a fresh steps to serve the respondent no. 2 within two weeks in view of the office report.
Order Date :- 13.5.2013
OP
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