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Jawahar vs State Of U.P.
2013 Latest Caselaw 2046 ALL

Citation : 2013 Latest Caselaw 2046 ALL
Judgement Date : 13 May, 2013

Allahabad High Court
Jawahar vs State Of U.P. on 13 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 2024 of 2011
 

 
Petitioner :- Jawahar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.P. Yadav,Brijesh Yadav 'Vijay'
 
Respondent Counsel :- G.A.
 

 
Hon'ble Ajai Lamba,J.

Sri Satish Kumar Srivastava, Advocate has put in appearance for the appellant and has filed his vakalatnama.

Let his name be shown in the list.

On request of learned State counsel, list this case on 15.5.2013 for arguments.

Order Date :- 13.5.2013

A.Nigam

 

 

 
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