Smt. Sunita Singh And Anr. vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 2042 ALL

Citation : 2013 Latest Caselaw 2042 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Smt. Sunita Singh And Anr. vs State Of U.P.& 2 Ors. on 13 May, 2013

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 
Case :- WRIT - A No. - 20395 of 2013
 
Petitioner :- Smt. Sunita Singh And Anr.
 
Respondent :- State Of U.P.& 2 Ors.
 
Petitioner Counsel :- B.M.Pandey
 
Respondent Counsel :- C.S.C.
 
CORRECTION APPLICATION
 
Hon'ble V.K. Shukla,J.

Allowed.

In the order dated 12.04.2013, "Inspector General of Police, Varanasi Zone Varanasi" be read in place of "Deputy Inspector General of Police, Varanasi Region Varanasi".

Order Date :- 13.5.2013

Dhruv

Download the LatestLaws.com Mobile App