Ram Charan & Ohters vs Ram Dayal & Ohters
2013 Latest Caselaw 2041 ALL

Citation : 2013 Latest Caselaw 2041 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Ram Charan & Ohters vs Ram Dayal & Ohters on 13 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 185 of 1990
 

 
Petitioner :- Ram Charan & Ohters
 
Respondent :- Ram Dayal & Ohters
 
Petitioner Counsel :- S.K.Saxena,A.K.Saxena
 
Respondent Counsel :- A.K.Tiwari,Raj Kumar Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri A.K. Saxena, learned counsel for the appellants.

List in the next cause list.

Order Date :- 13.5.2013

P.P.

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