Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bhopal Singh Yadav & Others vs Director, Basic Education & ...
2013 Latest Caselaw 2034 ALL

Citation : 2013 Latest Caselaw 2034 ALL
Judgement Date : 13 May, 2013

Allahabad High Court
Bhopal Singh Yadav & Others vs Director, Basic Education & ... on 13 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 700 of 2000
 

 
Petitioner :- Bhopal Singh Yadav & Others
 
Respondent :- Director, Basic Education & Others
 
Petitioner Counsel :- Dinesh Pathak
 
Respondent Counsel :- C.S.C.,N.D. Rai
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 21.8.2012 is recalled and the writ petition is restored to its original number.

Order Date :- 13.5.2013

OP

'

Hon'ble Rajes Kumar,J.

The order dated 21.8.2012 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 13.5.2013

OP

'

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It may not be treated as tied up or part heard to this Bench.

Order Date :- 13.5.2013

OP

'

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter