Smt.Shuchi Srivastava Thro.Her ... vs State Of Uttar Pradesh And Ors.
2013 Latest Caselaw 2030 ALL

Citation : 2013 Latest Caselaw 2030 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Smt.Shuchi Srivastava Thro.Her ... vs State Of Uttar Pradesh And Ors. on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 165 of 2013
 

 
Petitioner :- Smt.Shuchi Srivastava Thro.Her Husband Devesh Srivastava
 
Respondent :- State Of Uttar Pradesh And Ors.
 
Petitioner Counsel :- Ajai Kumar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List in next week.

Order Date :- 13.5.2013

A.Nigam

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