Mumtazur Rahman And Others vs Mohd. Haneef Alias Munna
2013 Latest Caselaw 2029 ALL

Citation : 2013 Latest Caselaw 2029 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Mumtazur Rahman And Others vs Mohd. Haneef Alias Munna on 13 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 256 of 2000
 

 
Petitioner :- Mumtazur Rahman And Others
 
Respondent :- Mohd. Haneef Alias Munna
 
Petitioner Counsel :- M.A.Qadeer,A.K.Srivastava,S. Ahmad,Utpal Chatterjee,Utpal Chatterji
 
Respondent Counsel :- N.I. Zafri,Amarjeet Upadhyay,Mohd Waris,N. Dubey,Pramod Kumar Jain,Shakti Dhar Dube
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed on behalf of Sri P.K. Jain, learned counsel for the respondent, two weeks and no more further time is allowed to file reply to the exemption application.

Order Date :- 13.5.2013

P.P.

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