Citation : 2013 Latest Caselaw 2028 ALL
Judgement Date : 13 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1166 of 1991 Petitioner :- O.I.C. Ltd. Respondent :- Balisara And Others Petitioner Counsel :- S.K. Kakkar Hon'ble Rajes Kumar,J.
Till today, step has not been taken. Two weeks and no more is allowed to take steps to serve the respondents by registered post.
Order Date :- 13.5.2013
OP
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