P.N.B. Workers Union Thru G.S. And ... vs Chairman, P.N.B. And Anr.
2013 Latest Caselaw 2027 ALL

Citation : 2013 Latest Caselaw 2027 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

P.N.B. Workers Union Thru G.S. And ... vs Chairman, P.N.B. And Anr. on 13 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20989 of 2013
 

 
Petitioner :- P.N.B. Workers Union Thru G.S. And 2 Ors.
 
Respondent :- Chairman, P.N.B. And Anr.
 
Petitioner Counsel :- Anil Kumar Srivastava,Gaurav Srivastava
 
Respondent Counsel :- Dharmendra Vaish
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record. As prayed, a week's time is allowed to file rejoinder affidavit.

List on 21.5.2013. Till then, interim order shall continue.

Order Date :- 13.5.2013

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