Sujeet Kumar vs Union Of India & 2 Ors.
2013 Latest Caselaw 2026 ALL

Citation : 2013 Latest Caselaw 2026 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Sujeet Kumar vs Union Of India & 2 Ors. on 13 May, 2013

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 
Case :- WRIT - A No. - 25381 of 2013
 
Petitioner :- Sujeet Kumar
 
Respondent :- Union Of India & 2 Ors.
 
Petitioner Counsel :- Krishna Kant Yadav
 
Respondent Counsel :- A.S.G.I.
 
CORRECTION APPLICATION
 
Hon'ble V.K. Shukla,J.

Allowed.

In the order dated 07.05.2013, "21.03.2013" be read in place of "23.3.2013".

Order Date :- 13.5.2013

Dhruv

Download the LatestLaws.com Mobile App