Smt. Leeka Riaz And Others vs Syed Masood Kamal
2013 Latest Caselaw 2025 ALL

Citation : 2013 Latest Caselaw 2025 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Smt. Leeka Riaz And Others vs Syed Masood Kamal on 13 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 806 of 1996
 

 
Petitioner :- Smt. Leeka Riaz And Others
 
Respondent :- Syed Masood Kamal
 
Petitioner Counsel :- R.C. Singh,I.U. Huda
 
Respondent Counsel :- S.K. Shukla
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List correctly showing name of Sri R.K. Pandey, learned counsel for the respondents in the next cause list.

Order Date :- 13.5.2013

P.P.

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