Sudhir Misra S/O Raj Narain vs State Of U.P.
2013 Latest Caselaw 2024 ALL

Citation : 2013 Latest Caselaw 2024 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Sudhir Misra S/O Raj Narain vs State Of U.P. on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 446 of 2009
 

 
Petitioner :- Sudhir Misra S/O Raj Narain
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Salil Kumar Srivastava
 
Respondent Counsel :- G.A.
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioners.

List again.

Order Date :- 13.5.2013

A.Nigam

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