Ram Naresh vs State Of U.P.
2013 Latest Caselaw 2021 ALL

Citation : 2013 Latest Caselaw 2021 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Ram Naresh vs State Of U.P. on 13 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 411 of 2004
 

 
Petitioner :- Ram Naresh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.G. Singh,Apul Mishra,B.G.Singh,B.R.Singh,J.S. Sengar,S.K. Rao,V.S.Misra
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

After perusing the order passed on 1st May, 2012 by a Bench consisting Hon'ble Surendra Singh and Hon'ble Anil Kumar Agarwal,JJ. We are of the view that the matter should be considered by the same Bench.

Place this appeal before Hon'ble the Chief Justice and/ or the Senior Judge for appropriate orders and office is directed to do the needful thereafter.

Order Date :- 13.5.2013

Priyanka

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