Smt. Pooja vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 2019 ALL

Citation : 2013 Latest Caselaw 2019 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Smt. Pooja vs State Of U.P.& 4 Ors. on 13 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20245 of 2013
 

 
Petitioner :- Smt. Pooja
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- Kamlesh Shukla
 
Respondent Counsel :- C.S.C.,Ramesh Pundir,Rekha Pundir
 

 
Hon'ble Rajes Kumar,J.

As prayed, four weeks time is allowed to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in second week of July, 2013. Till the next date of listing, interim order shall continue.

Order Date :- 13.5.2013

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