Chokhey Lal And Others vs Sri Lalit Narain
2013 Latest Caselaw 2018 ALL

Citation : 2013 Latest Caselaw 2018 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Chokhey Lal And Others vs Sri Lalit Narain on 13 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 585 of 1997
 

 
Petitioner :- Chokhey Lal And Others
 
Respondent :- Sri Lalit Narain
 
Petitioner Counsel :- J.J.Munir
 
Respondent Counsel :- M.S.Negi,S.C.Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list peremptorily.

Order Date :- 13.5.2013

P.P.

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