Brijesh Kumar Pandey vs State Of U.P.
2013 Latest Caselaw 2015 ALL

Citation : 2013 Latest Caselaw 2015 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Brijesh Kumar Pandey vs State Of U.P. on 13 May, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13013 of 2013
 

 
Petitioner :- Brijesh Kumar Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Gupta,Dileep Kumar,Gaurav Shukla,Rajrshi Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble Mrs. Jayashree Tiwari, J. vide Her order dated 19.12.2012.

List with the record of first bail application in the next cause list before the appropriate Court .

Order Date :- 13.5.2013

M/A.

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