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Ram Dev vs Sub Divisional Magistrate, ...
2013 Latest Caselaw 2014 ALL

Citation : 2013 Latest Caselaw 2014 ALL
Judgement Date : 13 May, 2013

Allahabad High Court
Ram Dev vs Sub Divisional Magistrate, ... on 13 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 203 of 2013
 

 
Petitioner :- Ram Dev
 
Respondent :- Sub Divisional Magistrate, Bikapur, Faizabad And Ors.
 
Petitioner Counsel :- Aditya Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case in next week.

Order Date :- 13.5.2013

A.Nigam

 

 

 
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