The Collector Azamgarh vs Kali Prasad Gupta
2013 Latest Caselaw 2009 ALL

Citation : 2013 Latest Caselaw 2009 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

The Collector Azamgarh vs Kali Prasad Gupta on 13 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 60 of 1991
 

 
Petitioner :- The Collector Azamgarh
 
Respondent :- Kali Prasad Gupta
 
Petitioner Counsel :- A.P. Singh,S.C.
 
Respondent Counsel :- Ashok Kumar Verma
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Rahul Sripat, learned counsel for the respondent.

List in the next cause list.

Order Date :- 13.5.2013

P.P.

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