Pawan Kumar Yadav vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 2008 ALL

Citation : 2013 Latest Caselaw 2008 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Pawan Kumar Yadav vs State Of U.P.& 3 Ors. on 13 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21322 of 2013
 

 
Petitioner :- Pawan Kumar Yadav
 
Respondent :- State Of U.P.& 3 Ors.
 
Petitioner Counsel :- R.S.Ram
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Despite the time being granted twice, no counter affidavit has been filed.

List on 29.5.2013. In case if the counter affidavit will not be filed, the respondent no. 3 shall appear in person.

Order Date :- 13.5.2013

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