Salimuddin And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 2002 ALL

Citation : 2013 Latest Caselaw 2002 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Salimuddin And Ors. vs The State Of U.P And Anr. on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4096 of 2011
 

 
Petitioner :- Salimuddin And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Manoj Kumar Srivastava,Pramod Kumar Shukla
 
Respondent Counsel :- Govt. Advocate,Bhupal Singh Rathaur
 

 
Hon'ble Ajai Lamba,J.

None is present for the respondent no.2.

Sri Dwivedi, learned Government Advocate prays for time to take instructions as to whether there is any documentary evidence indicating age of sister of opposite party no.2 namely Shagufta.

List this case on 27.5.2013.

Interim order shall continue till the next date of listing.

Order Date :- 13.5.2013

A.Nigam

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