Jagannath And Anr. vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 2001 ALL

Citation : 2013 Latest Caselaw 2001 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Jagannath And Anr. vs The State Of U.P Thru Principal ... on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 539 of 2013
 

 
Petitioner :- Jagannath And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Petitioner Counsel :- Rakesh Sharma,Vivek Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioners.

List in second week of July 2013.

Order Date :- 13.5.2013

A.Nigam

Download the LatestLaws.com Mobile App