Arshad Rizvi @ Danpi And 2 Others vs State Of U.P.And 2 Others
2013 Latest Caselaw 1998 ALL

Citation : 2013 Latest Caselaw 1998 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Arshad Rizvi @ Danpi And 2 Others vs State Of U.P.And 2 Others on 13 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 437 of 2007
 

 
Petitioner :- Arshad Rizvi @ Danpi And 2 Others
 
Respondent :- State Of U.P.And 2 Others
 
Petitioner Counsel :- Salil K.Srivastava
 
Respondent Counsel :- Govt.Advocate,Arun Sinha,Ram Chandra Singh
 

 
Hon'ble Ravindra Singh,J.

List revised. The learned counsel for the applicant is not present. Sri Arun Sinha, learned counsel for respondent nos. 2 and 3 is present.

This application is dismissed for want of prosecution.

Interim order dated 23.2.2007 is hereby vacated.

Order Date :- 13.5.2013

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