Shiv Balak And 3 Ors. vs State Of U.P.& Another
2013 Latest Caselaw 1995 ALL

Citation : 2013 Latest Caselaw 1995 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Shiv Balak And 3 Ors. vs State Of U.P.& Another on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1285 of 2008
 

 
Petitioner :- Shiv Balak And 3 Ors.
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Smt. Meena Bajpai,Hari Shanker Bajpai
 
Respondent Counsel :- Govt.Advocate,Arun Kumar Mishra,Sanjay Pandey,Sunil Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

Order dated 30.4.2013 reads as under:

"(C.M. APPLICATION NO.41159 OF 2013)

List after summer vacations.

Application is disposed of."

Office is directed to list this case accordingly.

Order Date :- 13.5.2013

A.Nigam

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