Deepak Kumar Verma (Deepak Verma) vs The State Of U.P And Anr.
2013 Latest Caselaw 1994 ALL

Citation : 2013 Latest Caselaw 1994 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Deepak Kumar Verma (Deepak Verma) vs The State Of U.P And Anr. on 13 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2143 of 2012
 

 
Petitioner :- Deepak Kumar Verma (Deepak Verma)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Respondent Counsel :- Govt. Advocate,Balak Ram Verma
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has not been filed.

Let counter affidavit be filed positively within two weeks. Rejoinder affidavit, if any, be filed within one week thereof.

List thereafter.

Order Date :- 13.5.2013

A.Nigam

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