Oriental Insurance Co. Ltd. vs Smt. Santra Devi & Others
2013 Latest Caselaw 1980 ALL

Citation : 2013 Latest Caselaw 1980 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Oriental Insurance Co. Ltd. vs Smt. Santra Devi & Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 68 of 1998
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Santra Devi & Others
 
Petitioner Counsel :- S.K. Kakkar
 
Respondent Counsel :- Seema Shukla,B.C.Naik,Sunil Rai
 

 
Hon'ble Rajes Kumar,J.

Sri S.K. Kakkar, learned counsel for the appellant, states that he has filed paper books on 7.3.2013. The papers are not on record. The paper books filed by Sri B.C. Naik, Advocate are on record. Office is directed to provide the copy of the paper books to the respective counsels after obtaining necessary endorsement.

List for hearing.

Order Date :- 10.5.2013

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