Suneel Ahuja vs Mahipal Singh & Others
2013 Latest Caselaw 1979 ALL

Citation : 2013 Latest Caselaw 1979 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Suneel Ahuja vs Mahipal Singh & Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1350 of 2003
 

 
Petitioner :- Suneel Ahuja
 
Respondent :- Mahipal Singh & Others
 
Petitioner Counsel :- Siddhartha
 
Respondent Counsel :- Avinash Mishra,M.K. Nigam
 

 
Hon'ble Rajes Kumar,J.

Notice has been sent to respondent no. 1 by registered post. Office report says that neither the undelivered cover nor acknowledgment slip has been returned back after service. Thus, there is a deemed proper service.

Office is directed to proceed and if the pleadings are complete list for hearing.

Order Date :- 10.5.2013

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