The Oriental Insurance Company ... vs Raj Narain And Others
2013 Latest Caselaw 1978 ALL

Citation : 2013 Latest Caselaw 1978 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

The Oriental Insurance Company ... vs Raj Narain And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4173 of 2012
 

 
Petitioner :- The Oriental Insurance Company Ltd., Allahabad
 
Respondent :- Raj Narain And Others
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Let the appellant may take steps to serve the respondents by registered post within two weeks.

Order Date :- 10.5.2013

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