United India Insurance Company ... vs Smt. Meera Devi & Others
2013 Latest Caselaw 1977 ALL

Citation : 2013 Latest Caselaw 1977 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

United India Insurance Company ... vs Smt. Meera Devi & Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 83 of 2008
 

 
Petitioner :- United India Insurance Company Ltd.
 
Respondent :- Smt. Meera Devi & Others
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- S.C. Kesarwani
 

 
Hon'ble Rajes Kumar,J.

The valuation of the appeal is more than Rs.5,00,000/-. List for hearing before the Division Bench.

Order Date :- 10.5.2013

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