Chandrabali Rai vs Sanjiv Rai And 5 Ors.
2013 Latest Caselaw 1976 ALL

Citation : 2013 Latest Caselaw 1976 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Chandrabali Rai vs Sanjiv Rai And 5 Ors. on 10 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 549 of 2013
 

 
Petitioner :- Chandrabali Rai
 
Respondent :- Sanjiv Rai And 5 Ors.
 
Petitioner Counsel :- P.P. Chaudhary,Ravi Kiran Jain
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Put up on 14.5.2013.

Order Date :- 10.5.2013

P.P.

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