Anil Kumar Shukla vs Shyam Lal & Others
2013 Latest Caselaw 1972 ALL

Citation : 2013 Latest Caselaw 1972 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Anil Kumar Shukla vs Shyam Lal & Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 848 of 2008
 

 
Petitioner :- Anil Kumar Shukla
 
Respondent :- Shyam Lal & Others
 
Petitioner Counsel :- H.P. Dube
 

 
Hon'ble Rajes Kumar,J.

As prayed, four weeks and no more is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 10.5.2013

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