Kamal Nain vs Dhaniram Baghel And Anr.
2013 Latest Caselaw 1970 ALL

Citation : 2013 Latest Caselaw 1970 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Kamal Nain vs Dhaniram Baghel And Anr. on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2441 of 2012
 

 
Petitioner :- Kamal Nain
 
Respondent :- Dhaniram Baghel And Anr.
 
Petitioner Counsel :- Anil Srivastava,P. Srivastava
 
Respondent Counsel :- Rp. Srivastava
 

 
Hon'ble Rajes Kumar,J.

The learned counsel for the appellant is granted four weeks time to take steps to serve the respondent no. 2 by registered post.

List thereafter giving report about the service.

Order Date :- 10.5.2013

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