Shambhu Prasad vs Chaturbhuj Prasad Agarwal And 5 ...
2013 Latest Caselaw 1969 ALL

Citation : 2013 Latest Caselaw 1969 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Shambhu Prasad vs Chaturbhuj Prasad Agarwal And 5 ... on 10 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 552 of 2013
 

 
Petitioner :- Shambhu Prasad
 
Respondent :- Chaturbhuj Prasad Agarwal And 5 Ors.
 
Petitioner Counsel :- Bishram Tiwari
 
Respondent Counsel :- Dharmendra Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Sri Bishram Tiwari, learned counsel for the appellant and Sri S.C. Verma, learned counsel for respondents no. 3 to 6 and Sri Dharmendra Kumar, learned counsel for the respondent No.1.

Summon the lower court record. Learned counsel for the appellant shall deposit the requisite fee for summoning the lower court record.

List this appeal for admission soon after the lower court record is received.

Order Date :- 10.5.2013

P.P.

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