Citation : 2013 Latest Caselaw 1960 ALL
Judgement Date : 10 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 276 of 2007 Petitioner :- United India Insurance Co. Ltd. Respondent :- Amit Kumar Dubey & Others Petitioner Counsel :- Saurabh Srivastava Respondent Counsel :- V.K. Singh,Amit Kumar,M.N. Singh,Shashi Shekhar Mishra Hon'ble Rajes Kumar,J.
As prayed, four weeks and no more is allowed to file rejoinder affidavit.
List thereafter.
Order Date :- 10.5.2013
OP
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